Supreme Court - Daily Orders
Indian Council Of Agricultural ... vs Rajinder Singh . on 3 October, 2016
Bench: Chief Justice, C. Nagappan, A.M. Khanwilkar
ITEM NO.4 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No(s).7-8/2016 in Civil Appeal No(s). 97-98/2012
ICAR TR.DIR.GEN & ANR Appellant(s)
VERSUS
RAJINDER SINGH & ORS. Respondent(s)
(For early hearing and office report)
Date : 03/10/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE C. NAGAPPAN
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s) Mr. R.K. Singh,Adv.
Mr. Praveen Swarup,Adv.
Mr. Ameet Singh,Adv.
For Respondent(s)/ Mr. Sudarshan Rajan,Adv.
Applicant(s) Ms. Shriya Raj Chauhan,Adv.
Mr. K.B. Sounder Rajan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Since the hearing of the appeals has already been expedited in terms of our Order dated 4th January, 2012, no further direction is called for.
Applications (I.As. No.7-8 of 2016) for early hearing are accordingly dismissed. (MAHABIR SINGH) Signature Not Verified (VEENA KHERA) COURT MASTER Digitally signed by MAHABIR SINGH Date: 2016.10.03 COURT MASTER 16:00:48 IST Reason: