Section 26 in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016
26. Consideration of recommendations of the expert group.
- The Appropriate Government may consider the recommendations of the expert group to ensure :-(a)Minimum displacement;(b)Minimum disturbance to the infrastructure;(c)Minimum effect on environment.
