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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

(1)Each of the three parts of the examination shall carry 5 marks and any candidate who obtains a minimum of three marks in each part and a minimum of ten marks in the aggregate shall be declared successful.