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[Cites 0, Cited by 0] [Section 49A(1)] [Section 49A] [Entire Act]

State of Chattisgarh - Subsection

Section 49A(1)(d) in The Chhattisgarh Co-operative Societies Rules, 1962

(d)to endorse and transfer promissory notes, Government and other securities and endorse, sign and negotiate cheques and other negotiable instruments on behalf of the society;