Supreme Court - Daily Orders
Janaki vs Lalitha . on 26 February, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.18 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3441/2016
(Arising out of impugned final judgment and order dated 07/07/2015
in WP No. 44710/2012 passed by the High Court Of Karnataka At
Bangalore)
JANAKI Petitioner(s)
VERSUS
LALITHA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 26/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Girish Ananthamurthy, Adv.
Mrs. Vaijayanthi Girish,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. However, the petitioner is free to take all available contentions in written statement as permitted to be filed by the High Court.
[RENU DIWAN] [SUKHBIR PAUL KAUR] Signature Not Verified COURT MASTER A.R.-CUM-P.S. Digitally signed by Sukhbir Paul Kaur Date: 2016.02.27 11:27:23 IST Reason: