Section 14 in The Maharashtra Land Revenue (Conversion of use of Land and Non-Agriculture Assessment) Rules, 1969
14. Maintenance of statistics of sales, etc.
(1)The Collector shall maintain a record of all registered sales and leases, and or awards under the Land Acquisition Act, 1894, of non-agricultural lands in different blocks in an urban area in the forms in Schedules VII, VIII and IX, respectively.
