Bombay High Court
Senthil Kumar Pandi vs Technip Energies India Limited on 8 August, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-73
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 264 OF 2023
Senthil Kumar Pandi ....PETITIONER
V/S
Technip Energies India Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 8th August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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