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Chattisgarh High Court

Salim Ansari And Ors vs State Of Chhattisgarh 13 Cra/580/2009 ... on 12 September, 2019

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                                CRA No. 484 of 2009
                                   Salim Ansari And Ors. Versus State Of Chhattisgarh



12.09.2019

None for the appellants.

Mr. D. K. Tiwari, Dy. G. A. for the State. High Court Legal Service Authority is requested to appoint the counsel for the appellants.

Fix this case for final argument on 13.11.2019.

Sd/-

(Sharad Kumar Gupta) Judge PM