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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(1) in Gujarat Organic Agricultural University Act, 2017

(1)The recognition granted under section 47 may be withdrawn or suspended for any period, if the institution fails to observe any of the conditions of its recognition or where the institution has conducted in a manner which is prejudicial to the interest of education.