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[Cites 0, Cited by 0] [Section 1009] [Entire Act]

State of Punjab - Subsection

Section 1009(g) in Punjab Jail Manual, 1996

(g)to visit the sub-jail every second night in rotation with the Head Warder at uncertain times, ascertain that all is secure, that the lamps are showing sufficient light, that the guard is alert and on the move, and record the time and result of each visit in his report and order book.