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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(2) in State Mineral Exploration Trust Rules, 2015

(2)The Chairperson or the Member-Secretary of the Executive Committee, with the consent of the Chairperson shall convene the meeting of the Executive Committee by giving a minimum seven days' notice to all the Members:Provided that the Chairperson of the Executive Committee may authorize to convene a meeting with a shorter notice period.