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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(c) in The Jai Narain Vyas University Jodhpur Act, 1962

(c)providing for all other matters solely concerning such authorities or Committees appointed by them, and not provided for by this Act, the Statutes or the Ordinances.