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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Kerala - Subsection

Section 57(4) in The Kerala Panchayat Buildings Rules, 2011

(4)The clear head room beneath or above the mezzanine or balcony shall not less than 3 metres increase in height [Subject to a miximum of 16 metres.] [Added by Notification No. S.R.O. No. 80/2013, dated 1.2.2013 (w.e.f. 14.2.2011).]