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State of Rajasthan - Section

Section 63B in The Rajasthan Minor Mineral Concession Rules, 1986

63B. [ Excavation of earth and clay up to certain depth. [Inserted by Rajasthan Gazette Extraordinary dated 26/11/2014]

- Notwithstanding anything contained in these rules, the excavation of brick earth, ordinary earth and ordinary clay up to a depth of one and half meters from the adjoining ground level shall be allowed but brick earth, ordinary earth and ordinary clay so excavated shall be disposed off or consumed only after obtaining a permission from the Mining Engineer/Assistant Mining Engineer concerned on payment of the royalty as per Schedule-I and fee as specified in sub-rule(4) of rule 63.]