Kerala High Court
Unknown vs By Adv.Sri.N.Mahesh
Bench: P.R.Ramachandra Menon, Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
&
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 2ND DAY OF AUGUST 2018 / 11TH SRAVANA, 1940
WP(C).No. 22995 of 2018
PETITIONER(S)
JITHIN PRAKASH
S/O PRAKASH K.P, KAYATHIL HOUSE, THIRUVANCHOOR,
KOTTAYAM.
BY ADV.SRI.N.MAHESH
RESPONDENT(S):
1. DEPUTY SUPERINTENDENT OF POLICE OFFICE OF THE DEPUTY SUPERINTENDENT OF POLICE, THIRUVALLA, PIN-689101.
2. THE CIRCLE INSPECTOR OF POLICE THIRUVALLA, PIN-689101.
3. CHANDRAN NAIR M.K PRESIDENT, VALLAMKULAM, PUTHENKAVUMALA MAHADEVA KSHETHRA SAMRAKSHNA SAMITHY, RESIDING AT CHUNKATHOLVEEDU, VALLAMKULAM, VALLAMKULAM, THIRUVALLA, PATHANAMTHITTA DISTRICT-689101.
4. SUDHAKARAN SECRETARY, VALLAMKULAM, PUTHENKAVUMALA MAHADEVA KSHETHRA SAMRAKSHANA SAMITHY, RESIDING AT AMBALATHUMKALAYIL, VALLAMKULAM, VALLAMKULAM, THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN-689101.
5. AKHIL B NAIR, VADAKKE MALAYIL VEEDU, VALLAMKULAM, IRAVIPEROOR VILLAGE, VALLAMKULAM, THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN-689101.
6. NIKHIL B NAIR, VADAKKE MALAYIL VEEDU, VALLAMKULAM, IRAVIPEROOR VILLAGE, VALLAMKULAM, THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN-689101.
7. RANJAN MALAYIL KISHAKKATHIL, VALLAMKULAM, IRAVIPEROOR VILLAGE, VALLAMKULAM, THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN-689101.
8. PREMKUMAR, POOVATHUMMURIYIL, VALLAMKULAM, THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN-689101.
WP(C).No. 22995 of 2018** ADDITIONAL RESPONDENTS 9 AND 10:
9. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS, (THE CHIEF WILDLIFE WARDEN) FOREST HEADQUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM 695 014.
10. THE VETERINARY OFFICER, KONNI FOREST DIVISION, KONNI, PATHANAMTHITTA b