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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(7)(j) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(j)in any issue advertisement on television screen, the risk factors shall not be scrolled on the television screen and the advertisement shall advise the viewers to refer to the red herring prospectus or other offer document for details;