Supreme Court - Daily Orders
Benny Dsouza vs Melwin Dsouza on 20 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.17 COURT NO.15 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.23809/2023
(Arising out of impugned final judgment and order dated 26-09-2023
in RSA No. 196/2022 passed by the High Court of Karnataka at
Bengaluru)
BENNY DSOUZA & ORS. Petitioner(s)
VERSUS
MELWIN DSOUZA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 20-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. S N Bhat, Sr. Adv.
Mr. D P Chaturvedi, Adv.
Ms. Parvati Bhat, Adv.
Ms. Anuradha Mutatkar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondents returnable on 24.11.2023.
(KRITIKA TIWARI) (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2023.10.21
12:51:16 IST
Reason: