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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Madhya Pradesh - Subsection

Section 192(b) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(b)Person invited by the Board for supervised centralised valuation work at different centres fixed by the Board shall be paid actual/calculated, bus fare and daily allowance for the working days, and/or for days of journey at the rate of Rs. 12/- per days.