Rajasthan High Court - Jodhpur
Nema Ram Bambhaniya vs State Of Rajasthan on 1 August, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12406/2019
1. Nema Ram Bambhaniya S/o Shri Fakeera Ram
Bambhaniya, Aged About 48 Years, Resident Of Ward No.
20, House No. 3550, Meghwal Mohalla, Jaisalmer
(Rajasthan).
2. Jagdish Meena S/o Shri Laxmi Meena, Aged About 51
Years, R/o Village And Post Godhara Talai, Tehsil
Sapotara, District Karauli, Presently Posted At Jen, Sub
Div. Hindoncity, District Karauli.
3. Chatar Singh S/o Shri Bajrang Lal, Aged About 50 Years,
R/o Village And Post Nagwa, Via Dodh, District Sikar,
Presently Posted At Jen, Sanderav, Sub. Div. Sumerpur,
District Pali.
4. Sandeep Singh Meena S/o Shri Ramdhan Meena, Aged
About 40 Years, R/o Village Post Milakpur, Tehsil Bayana,
District Bharatpur, Presently Posted At Jen, Mountabu,
Sub Div. Mountabu, District Sirohi.
5. Suresh Chand Bairwa S/o Shri Veerbhan, Aged About 43
Years, R/o Mataji Ke Mandir Ke Pas, Civil Lines Dostpura,
Kota, Presently Posted At Jen, Itawa, Sub Div. Itawa,
District Kota.
6. Chimanlal Bairwa S/o Shri Keshaw Chand Bairwa, Aged
About 44 Years, R/o Village Post Ramgarh, Tehsil
Mahuwa, District Dausa, Presently Posted At Jen, Luni,
Sub Div. Luni, District Jodhpur.
7. Kanhaiyalal Bairwa S/o Shri Ram Narayan Bairwa, Aged
About 50 Years, R/o 353-354, Dayanand Nagar, Ph.-1,
Jhalana Doongari, Jaipur, Presently Posted At Jen, Chouth
Ka Barwada, Sub Div. Sawaimadhopur.
8. Amritlal Meena S/o Shri Ram Khiladi Meena Q, Aged
About 48 Years, R/o Village Post Singhaniya Hindon City,
District Karauli, Presently Posted At Jen, Bar, Sub Div.
Raipur, District Pali.
9. Rakesh Gehlot S/o Shri Kan Singh Gehlot, Aged About 49
Years, R/o Chutrawata Bera, Chainpura Mandor, Jodhpur,
Presently Posted At Jen, Salawas, Sub Div. Luni, District
Jodhpur.
10. Bharat Lal Meena S/o Shri Hari Ram Meena, Aged About
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51 Years, R/o Village Manaiqua Was, Post Runicha Than,
Tehsil Laxmangarh, District Alwar, Presently Posted At
Jen, Raini, Sub Div. Raini, District Alwar.
11. Nanag Ram Bairwa S/o Shri Latoor Ram Bairwa, Aged
About 50 Years, R/o Village Dulapura, Post Barkheda,
Tehsil Mahuwa, District Dausa, Presently Posted At Jen,
Mahuwa, Sub Div. Mahuwa, District Dausa.
12. Dharmendra Kumar Deepal S/o Shri Bachchu Singh, Aged
About 43 Years, R/o 84/09 Ajay Marg, Pratap Nagar, Rhb
Sanganer, Jaipur, Presently Posted At Jen, Phe Div. 1,
Rajasthan Housing Board, Jaipur (Deputation).
13. Raman Lal S/o Late Shri Vijay Singh, Aged About 51
Years, R/o 6-P/42, Mahaveer Nagar Estension, Kota,
Presently Posted At Jen, Nimbi Jodha, Sub Div. Ladnun,
District Nagaur.
14. Narendra Kumar Verma S/o Shri Ramswaroop Verma,
Aged About 45 Years, R/o 4-M/a-66, Jawahar Nagar,
Jaipur, Ppresently Posted At Jen, Durgapura, Sub Div. City
7, Jaipur.
15. Lakhan Lal Meena S/o Shri Sundar Lal Meena, Aged About
46 Years, R/o 104, Mahesh Nagar, Tonk Fatak, Jaipur,
Presently Posted At Jen, Todgarh Road Chowki, Sub Div.
R/d Beawer.
16. Surendar Kumar Tanwar S/o Shri Ratan Lal Tanwar, Aged
About 52 Years, R/o Chawani Road (Tanwar Sadan)
Beawer, Presently Posted At Jen, Beawer, Sub Div. R/d
Beawer.
17. Archna Mehra D/o Shri Ram Narayan Mehra, Aged About
39 Years, R/o H.no. 1092, Vinoba Bhawe Nagar, Kota,
Presently Posted At Jen, Gangapur City, Sub Div.
Gangapur City, District Sawaimadhopur.
18. Gajju Jatav S/o Shri Nerotilal Jatav, Aged About 51 Years,
R/o Krishna Colony, Behind Old Bus Stand, Karauli,
Presently Posted At Jen, Saipau, Sub Div. Rural Dholpur.
19. Vijendra Kumar Chhipa S/o Shri Nand Kishor Chhipa,
Aged About 49 Years, R/o I-F-24, Talvandi, Kota,
Presently Posted At Jen, Lakheri, Sub Div. Lakheri, District
Bundi.
20. Vijay Mehra S/o Shri Lal Singh, Aged About 45 Years, R/o
01, Ramsahay Colony, Behind Radhy Temple,
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Pratapnagar, Chittorgarh, Presently Posted At Jen, Sub
Div. Chittorgarh.
21. Dushraj Bairwa S/o Shri Mahadev Prasad Bairwa, Aged
About 48 Years, R/o 40, Surya Nagar Near Abkari Thana,
Budh Singhpura, Sanganer, Jaipur, Presently Posted At
Jen, Shastri Nagar, Sub Div. 5, Shastri Nagar, Jaipur.
22. Anjana Devi D/o Shri Nand Kishor W/o Shri Rajeshwar
Chouhan, Aged About 50 Years, R/o Brahampur
Chhotiyon Ka Mohalla, Kapasan, Chittorgarh, Presently
Posted At Jen, Gangrar, Sub Div. Rural Chittorgarh.
23. Radheshyam Meena S/o Shivcharan Lal Meena, Aged
About 51 Years, R/o Village Tarwa, Post Rahrai, Tehsil
Basedi, District Dholpur, Presently Posted At Jen, Matoda,
Sub Div. Osiyan, District Jodhpur.
24. Ramesh Kumar Verma S/o Kalyanmal Verma, Aged About
48 Years, C/o Motilal Verma, R/o Senior Teacher, Govt.
Sec. School Kareda Bujurg, Tehsil Niwai, District Tonk,
Presently Posted At Jen, Ee Phed (P) Div. Sawaimadhopur.
25. Beena Bundel D/o Chhutanlal, Aged About 41 Years, R/o
Naye Petrol Pump Ke Paas, Sikndra Road, Bandikui,
District Dausa, Presently Posted At Jen, Ce(R) Phed,
Jaipur.
26. Gangaram S/o Shri Udaypal, Aged About 48 Years, R/o
Village Netwadi, Post Bhandara, Tehsil Kaman, District
Bharatpur, Presently Posted At Jen, Sub Div. Pahari,
District Bharatpur.
27. Ajay Singh S/o Shri Karan Singh, Aged About 50 Years, R/
o Village Sahnawali, Post Durmai, District Bharatpur,
Presently Posted At Jen, Sub Div. Nadbai, District
Bharatpur.
28. Shushila Khatnal W/o Shri Pradeep Kumar, Aged About 43
Years, R/o House No. 124, Block No. 25, Shiv Shakti
Nagar, New Sagar Public School Ke Paas, Banad Road,
Jodhpur, Presently Posted At Jen, Jetaran, Sub Div.
Jetaran, Pali.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Public Health
Engineering Department, Government Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
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2. The Chief Engineer (Administration), Phed, Jaipur.
3. The Superintending Engineer (Establishment), Phed,
Jaipur.
----Respondents
For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate
assisted by Mr. Govind Suthar.
For Respondent(s) : Ms. Anjana Jawa.
HON'BLE MS. JUSTICE ARUN BHANSALI
Order 01/08/2022 An application has been filed by the petitioners seeking withdrawal of the writ petition in view of subsequent development, inasmuch as, on account of passing of the order dated 22.07.2022, the petition has been rendered infructuous.
In view of the submissions made, the application filed is allowed.
The petition is dismissed as having become infructuous.
(ARUN BHANSALI),J
-pradeep/-
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