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Rajasthan High Court - Jodhpur

Nema Ram Bambhaniya vs State Of Rajasthan on 1 August, 2022

Author: Arun Bhansali

Bench: Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 12406/2019

1.     Nema       Ram      Bambhaniya             S/o      Shri     Fakeera    Ram
       Bambhaniya, Aged About 48 Years, Resident Of Ward No.
       20,   House       No.     3550,       Meghwal         Mohalla,    Jaisalmer
       (Rajasthan).
2.     Jagdish Meena S/o Shri Laxmi Meena, Aged About 51
       Years,     R/o    Village      And      Post     Godhara      Talai,   Tehsil
       Sapotara, District Karauli, Presently Posted At Jen, Sub
       Div. Hindoncity, District Karauli.
3.     Chatar Singh S/o Shri Bajrang Lal, Aged About 50 Years,
       R/o Village And Post Nagwa, Via Dodh, District Sikar,
       Presently Posted At Jen, Sanderav, Sub. Div. Sumerpur,
       District Pali.
4.     Sandeep Singh Meena S/o Shri Ramdhan Meena, Aged
       About 40 Years, R/o Village Post Milakpur, Tehsil Bayana,
       District Bharatpur, Presently Posted At Jen, Mountabu,
       Sub Div. Mountabu, District Sirohi.
5.     Suresh Chand Bairwa S/o Shri Veerbhan, Aged About 43
       Years, R/o Mataji Ke Mandir Ke Pas, Civil Lines Dostpura,
       Kota, Presently Posted At Jen, Itawa, Sub Div. Itawa,
       District Kota.
6.     Chimanlal Bairwa S/o Shri Keshaw Chand Bairwa, Aged
       About     44     Years,     R/o     Village      Post      Ramgarh,    Tehsil
       Mahuwa, District Dausa, Presently Posted At Jen, Luni,
       Sub Div. Luni, District Jodhpur.
7.     Kanhaiyalal Bairwa S/o Shri Ram Narayan Bairwa, Aged
       About 50 Years, R/o 353-354, Dayanand Nagar, Ph.-1,
       Jhalana Doongari, Jaipur, Presently Posted At Jen, Chouth
       Ka Barwada, Sub Div. Sawaimadhopur.
8.     Amritlal Meena S/o Shri Ram Khiladi Meena Q, Aged
       About 48 Years, R/o Village Post Singhaniya Hindon City,
       District Karauli, Presently Posted At Jen, Bar, Sub Div.
       Raipur, District Pali.
9.     Rakesh Gehlot S/o Shri Kan Singh Gehlot, Aged About 49
       Years, R/o Chutrawata Bera, Chainpura Mandor, Jodhpur,
       Presently Posted At Jen, Salawas, Sub Div. Luni, District
       Jodhpur.
10.    Bharat Lal Meena S/o Shri Hari Ram Meena, Aged About


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      51 Years, R/o Village Manaiqua Was, Post Runicha Than,
      Tehsil Laxmangarh, District Alwar, Presently Posted At
      Jen, Raini, Sub Div. Raini, District Alwar.
11.   Nanag Ram Bairwa S/o Shri Latoor Ram Bairwa, Aged
      About 50 Years, R/o Village Dulapura, Post Barkheda,
      Tehsil Mahuwa, District Dausa, Presently Posted At Jen,
      Mahuwa, Sub Div. Mahuwa, District Dausa.
12.   Dharmendra Kumar Deepal S/o Shri Bachchu Singh, Aged
      About 43 Years, R/o 84/09 Ajay Marg, Pratap Nagar, Rhb
      Sanganer, Jaipur, Presently Posted At Jen, Phe Div. 1,
      Rajasthan Housing Board, Jaipur (Deputation).
13.   Raman Lal S/o Late Shri Vijay Singh, Aged About 51
      Years, R/o 6-P/42, Mahaveer Nagar Estension, Kota,
      Presently Posted At Jen, Nimbi Jodha, Sub Div. Ladnun,
      District Nagaur.
14.   Narendra Kumar Verma S/o Shri Ramswaroop Verma,
      Aged About 45 Years, R/o 4-M/a-66, Jawahar Nagar,
      Jaipur, Ppresently Posted At Jen, Durgapura, Sub Div. City
      7, Jaipur.
15.   Lakhan Lal Meena S/o Shri Sundar Lal Meena, Aged About
      46 Years, R/o 104, Mahesh Nagar, Tonk Fatak, Jaipur,
      Presently Posted At Jen, Todgarh Road Chowki, Sub Div.
      R/d Beawer.
16.   Surendar Kumar Tanwar S/o Shri Ratan Lal Tanwar, Aged
      About 52 Years, R/o Chawani Road (Tanwar Sadan)
      Beawer, Presently Posted At Jen, Beawer, Sub Div. R/d
      Beawer.
17.   Archna Mehra D/o Shri Ram Narayan Mehra, Aged About
      39 Years, R/o H.no. 1092, Vinoba Bhawe Nagar, Kota,
      Presently    Posted      At    Jen,     Gangapur         City,   Sub    Div.
      Gangapur City, District Sawaimadhopur.
18.   Gajju Jatav S/o Shri Nerotilal Jatav, Aged About 51 Years,
      R/o Krishna Colony, Behind Old Bus Stand, Karauli,
      Presently Posted At Jen, Saipau, Sub Div. Rural Dholpur.
19.   Vijendra Kumar Chhipa S/o Shri Nand Kishor Chhipa,
      Aged     About   49     Years,      R/o      I-F-24,      Talvandi,    Kota,
      Presently Posted At Jen, Lakheri, Sub Div. Lakheri, District
      Bundi.
20.   Vijay Mehra S/o Shri Lal Singh, Aged About 45 Years, R/o
      01,      Ramsahay        Colony,         Behind          Radhy    Temple,


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      Pratapnagar, Chittorgarh, Presently Posted At Jen, Sub
      Div. Chittorgarh.
21.   Dushraj Bairwa S/o Shri Mahadev Prasad Bairwa, Aged
      About 48 Years, R/o 40, Surya Nagar Near Abkari Thana,
      Budh Singhpura, Sanganer, Jaipur, Presently Posted At
      Jen, Shastri Nagar, Sub Div. 5, Shastri Nagar, Jaipur.
22.   Anjana Devi D/o Shri Nand Kishor W/o Shri Rajeshwar
      Chouhan,      Aged      About        50     Years,       R/o     Brahampur
      Chhotiyon Ka Mohalla, Kapasan, Chittorgarh, Presently
      Posted At Jen, Gangrar, Sub Div. Rural Chittorgarh.
23.   Radheshyam Meena S/o Shivcharan Lal Meena, Aged
      About 51 Years, R/o Village Tarwa, Post Rahrai, Tehsil
      Basedi, District Dholpur, Presently Posted At Jen, Matoda,
      Sub Div. Osiyan, District Jodhpur.
24.   Ramesh Kumar Verma S/o Kalyanmal Verma, Aged About
      48 Years, C/o Motilal Verma, R/o Senior Teacher, Govt.
      Sec. School Kareda Bujurg, Tehsil Niwai, District Tonk,
      Presently Posted At Jen, Ee Phed (P) Div. Sawaimadhopur.
25.   Beena Bundel D/o Chhutanlal, Aged About 41 Years, R/o
      Naye Petrol Pump Ke Paas, Sikndra Road, Bandikui,
      District Dausa, Presently Posted At Jen, Ce(R) Phed,
      Jaipur.
26.   Gangaram S/o Shri Udaypal, Aged About 48 Years, R/o
      Village Netwadi, Post Bhandara, Tehsil Kaman, District
      Bharatpur, Presently Posted At Jen, Sub Div. Pahari,
      District Bharatpur.
27.   Ajay Singh S/o Shri Karan Singh, Aged About 50 Years, R/
      o Village Sahnawali, Post Durmai, District Bharatpur,
      Presently    Posted      At    Jen,     Sub      Div.    Nadbai,     District
      Bharatpur.
28.   Shushila Khatnal W/o Shri Pradeep Kumar, Aged About 43
      Years, R/o House No. 124, Block No. 25, Shiv Shakti
      Nagar, New Sagar Public School Ke Paas, Banad Road,
      Jodhpur, Presently Posted At Jen, Jetaran, Sub Div.
      Jetaran, Pali.
                                                                 ----Petitioners
                                    Versus
1.    State Of Rajasthan, Through The Secretary, Public Health
      Engineering      Department,          Government          Of     Rajasthan,
      Secretariat, Jaipur, Rajasthan.


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                                   2.       The Chief Engineer (Administration), Phed, Jaipur.
                                   3.       The     Superintending            Engineer        (Establishment),         Phed,
                                            Jaipur.
                                                                                                          ----Respondents


                                   For Petitioner(s)              :     Mr. Manoj Bhandari, Sr. Advocate
                                                                        assisted by Mr. Govind Suthar.
                                   For Respondent(s)              :     Ms. Anjana Jawa.



                                                  HON'BLE MS. JUSTICE ARUN BHANSALI

Order 01/08/2022 An application has been filed by the petitioners seeking withdrawal of the writ petition in view of subsequent development, inasmuch as, on account of passing of the order dated 22.07.2022, the petition has been rendered infructuous.

In view of the submissions made, the application filed is allowed.

The petition is dismissed as having become infructuous.

(ARUN BHANSALI),J

-pradeep/-

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