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Union of India - Section

Section 81 in The Mines Rules, 1955

81. Intoxicating drugs and drinks

.-(1) No intoxicating drink or drug shall be carried or permitted to be carried below ground into the workings of a mine or part.
(2)No person shall, during the course of his employment in or about a mine, possess, carry or consume any intoxicating drink or drug or remain in a state of intoxication or drunkenness.