Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(ii) in The Wild Life (Protection) Amendment Act, 2002 (ii)in sub- section (4), the words" under intimation to the Chief Wild Life Warden or the officer authorised by him in this regard" shall be inserted at the end;
