Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Telangana - Subsection Section 15(2) in Dr. B.R. Ambedkar Open University Act, 1982 (2)The constitution of the '[Executive Council] [Substituted 'Executive Council' by Act No. 13 of 1995.] and its powers and functions shall be prescribed by the statutes.
