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State of Rajasthan - Section

Section 37 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

37. Period spent in hospital.

- When an inmate is sent to a Government Hospital or as an indoor patient to a Civil Hospital, the period spent by her in such Hospital and in going there and return there from shall be deemed to be part of the period of her detention or stay in the protective home.