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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(b) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(b)Register of applications for membership or the Federation containing the name and address of the applicants, The number of the share applied for and in case of refusal, the data of communication of the decision refusing admission to the applicant.