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Tripura High Court

The State Of Tripura And Anr vs Manik Lal Modak Bhowmik And Ors on 13 July, 2018

Author: S. Talapatra

Bench: S. Talapatra

                                  Page 1 of 1


                         HIGH COURT OF TRIPURA
                               AGARTALA

                           LA APP No.28 of 2015

     The State of Tripura and Anr.
                                                           ----Appellant(s)
                                     Versus

     Manik Lal Modak Bhowmik and Ors.
                                                       ----Respondent(s)

For Appellant(s) : Mr. D. Chakraborty, Sr. Adv.

Mr. H. Laskar, Adv.

For Respondent(s) : Mr. A. Nandi, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA Order 13/07/2018 At the request of Mr. H. Laskar, learned counsel appearing for the appellants, list this matter on 09.08.2018.

It is made clear that no further accommodation will be made on the next date.

Mr. A. Nandi, learned counsel appears for the respondents.

JUDGE Moumita