Tripura High Court
The State Of Tripura And Anr vs Manik Lal Modak Bhowmik And Ors on 13 July, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
LA APP No.28 of 2015
The State of Tripura and Anr.
----Appellant(s)
Versus
Manik Lal Modak Bhowmik and Ors.
----Respondent(s)
For Appellant(s) : Mr. D. Chakraborty, Sr. Adv.
Mr. H. Laskar, Adv.
For Respondent(s) : Mr. A. Nandi, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 13/07/2018 At the request of Mr. H. Laskar, learned counsel appearing for the appellants, list this matter on 09.08.2018.
It is made clear that no further accommodation will be made on the next date.
Mr. A. Nandi, learned counsel appears for the respondents.
JUDGE Moumita