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State of Rajasthan - Section

Section 6 in The Rajasthan Mica Act, 1958

6. Exercise of powers of licensee etc. by agents.

- The Controller shall, on the application of a licensee, a prospecting licensee or a mining lessee, endorse on his license or otherwise certify the name of persons who shall be entitled to exercise on behalf of such license, prospecting licensee or mining lessee any of the powers conferred on him under this Act or under his license, and no person whose name is not so endorsed or certified shall he entitled to exercise any of the said powers on behalf of any license, prospecting licensee or mining lessee.