Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 62 in The Orissa Prohibition Act, 1956 62. Operation of the Code of Criminal Procedure. - Nothing contained in this Act shall affect the operation of the Code of Criminal Procedure, 1898 (V of 1898) except to the extent provided in this Act.Chapter-IV Rules and notifications
