Karnataka High Court
The Commr Of Income Tax vs M/S Tata Elxsi Ltd on 13 March, 2008
Bench: Deepak Verma, Anand Byrareddy
ii
IN mu men COURT or KARNATAKA AT BANGfi.LfIfi
mum) ms was 13'" DAY or % % %
THE ii'N'iI?Li§ ma. ":.'i"'i'5'ix'3E m:Wm{f" 'vf"'=.=..m'#.-*; (I
THE HOWBLE Ivifi. 3'JS'fl€E ANAHB E'!fi#-'§i'?.D'.JY V '
":";..N"l\n|.'
5*:f __-., . _
2. _
iésiaiiimiati
'fizmoiflkmgcii '
.....
r|....-.....}'I§._.4..l uvmnu wuuu.
mmmrs %% - m Elni iilniusi 319.123.11.12.-h.;I;.eaI;1_l11gfi Bmgalm-a.560 025 RESPONDENT UQIII Tllill I'l'A.iI filnd undnr Sentient 260-A of I. '1'. Ad. 1961 ant 6'3 &"'ufi' %& eaesmes gesfis. in 111.'; L19, 6101311132002 fctrtlln Aluminum year 1995-96 ate.
"6:
III-I s1a:iM.v.suhmhna£orIhr3finneBJ'\1i}%;V «
2. Memo ha burn a... fdfléiu agalla.-st: sea...
pmmom grumti. *nm[&j _ = adaswnlzarawn." -