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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)The service recipient shall have the right to receive such health care services corresponding to state of health, as assured by the clinical establishment within its limits of declared resources, manpower and competence available for services at the relevant time.