Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(ii) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012 (ii)After the expiry of seven years or the completion of sixty five years of his age, had the employee survived, whichever is less, the rate of family pension shall be as follows :-
