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[Cites 0, Cited by 1] [Section 115WB(1)] [Section 115WB] [Entire Act]

Union of India - Subsection

Section 115WB(1)(b) in The Income Tax Act, 1961

(b)any free or concessional ticket provided by the employer for private journeys of his employees or their family members; [*] [ The word " and" omitted by Act 22 of 2007, Section 38 (w.e.f. 1.4.2008).]