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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(a) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(a)the public by the issue or sale of bonds or debentures or both, carrying interest at such rates as may be specified therein;