Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Goa - Subsection

Section 166(v) in The Goa Panchayat Raj Act, 1994

(v)all interests, profits and other moneys accruing by gifts, grants, assignments or transfers from private individuals or institutions;