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[Cites 0, Cited by 0] [Section 20C(2)] [Section 20C] [Entire Act]

Union of India - Subsection

Section 20C(2)(b) in Constitution of India, 1950

(b)in sub-paragraph (2) of paragraph 6, for the words `to which the executive power of the State extends', the words `with respect to which the Legislative Assembly of the Union territory of Mizoram has power to make laws' had been substituted;