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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(e) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(e)The District Transport Olficer of the concerned district or any officer authorized b: 1 him to examine the conditions and road worthiness of the vehicles used by the institution for transportation of the students and for any other purposes ." ;