Section 25(1) in The Rajasthan Homoeopathic Medicine Rules, 1971
(1)Every major person entitled to be registered under section 30 and desiring to have himself/herself registered shall apply to the Registrar in Form 7 which would be made available for Rs. 2/- duly filled and signed by him. Every' such application shall be accompanied with a fee of Rs. 50/- and also two certificates as proof of his past practices, for more than 3 years (See Schedule 30).
