Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 15 in Delhi Motor Vehicles Rules, 1993 15. Licensing Authority. - The licensing authority in the case of conductor's licence shall be same as in the case of driving licence, given in Chapter-II.
