Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 4 in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Banks) Regulations, 2003 4. If any question arises relating to the interpretation of these regulations it shall be decided by the Government.
