Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Impartible Estates Act, 1904 3. Estates deemed impartible. - The estates included in the Schedule shall be deemed to be impartible estates.
