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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Odisha - Subsection

Section 86(2)(c) in The Orissa Co-operative Societies Rules, 1965

(c)deceased members, with dates of their decease, names of their legal heirs who represent their estate who are subject to liabilities under Section 25.