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State of Uttarakhand - Section

Section 30 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

30. Salary and allowances and conditions of service of teachers.

- The salary, allowances and conditions of service of teachers of Government and Government Aided Schools shall be in accordance to the service rules applicable to them and the notifications issued by the State Government from time to time for the purpose.