Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 12 June, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 17535 of 2023 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 12-06-2023 Parties through their counsel.
As prayed by learned counsel for petitioner, list on 15th June, 2023.
(MANINDER S. BHATTI) JUDGE vivek Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 6/13/2023 10:58:29 AM