Allahabad High Court
Smt. Shanti Devi W/O Sundarlal vs Additional District Judge, Court ... on 25 May, 2012
Author: Vishnu Chandra Gupta
Bench: Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. SINGLE No. - 5573 of 2010 Petitioner :- Smt. Shanti Devi W/O Sundarlal Respondent :- Additional District Judge, Court No.6,Gonda & Ors. Petitioner Counsel :- Q.M. Haque Respondent Counsel :- C.S.C.,R.M. Sharma Hon'ble Vishnu Chandra Gupta,J.
Application for substitution on account of death of Respondent No. 8 is moved.
Notice be issued to the proposed legal heirs.
List on 23rd of July, 2012.
Steps be taken within three days positively.
Order Date :- 25.5.2012 S. Kumar