Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Bihar - Subsection Section 18(3) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013 (3)Office bearers of all affiliated District Level Sports Association shall be eligible to contest the elections of a State Level Sports Association.
