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State of Punjab - Section

Section 46 in The Punjab Co-operative Societies Rules, 1963

46. Appointment of relatives to any office. [Section 85 (2) (xxxviii)]

- Save in a producers co-operative society no relative of any member of the committee or of any other officer of a co-operative society shall be appointed to any office in the co-operative society, except with the previous sanction of the Registrar.Chapter-VIAudit and Account