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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

(b)isolated storage in which there is involved a quantity of a hazardous chemical listed in column (2) of Schedule II which is equal to or more than the threshold quantity specified in Column (3) thereof.