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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(1)(d) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(d)has an Interactive Voice Response System (IVRS) with provision for complaint registration and