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State of Uttar Pradesh - Section

Section 4C in The U.P. Cement Control Order, 1973

4C. [ Deposit of security. [Substituted by Cement Control (First Amendment) Order, 1978, vide Notification No. 1652/ XXXIX-AV-2-79(CM)-76, dated 13.3.1978]

- Every person applying for licence in Form B' shall before his licence is issued to him deposit with the Licensing Authority security of the value of Rs. 1,000 for due performance of the conditions of the licence and compliance of other provisions of this Order.]