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[Cites 0, Cited by 0] [Section 294] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 294(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)place or cause to be placed in a dustbin or other receptacle for the deposit of rubbish, any matter which he knows to have been exposed to or having infection from a dangerous disease and which has not been disinfected properly;