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[Cites 0, Cited by 1] [Section 420(2)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(2)(r) in The City of Nagpur Corporation Act, 1948

(r)the manner of making applications for permission to borrow money; the enquiries to be made in relation to loans and the manner of conducting such enquiries; the inspection of any works carried out by means of loans; and the utilisation of unexpended balances of loans, etc.;